Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Bengal Presidency - Subsection Section 66(14) in The Calcutta Police Act, 1866 (14)Whoever baths or washes himself in any street or in, upon or by the side of any public tank, reservoir or aqueduct, not being a place set apart for such purpose;Obstructing persons at bathing places
