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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(d) in THE KERALA EMPLOYMENT GUARANTEE WORKERS’ WELFARE FUND ACT, 2021

(d)grants, loans or advances granted by the Government of India or the State Government or the Local Self Government Institutions or any other institution or organisation;