Section 36(1)(k) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

(k)is disqualified by or under any law for the time being in force for the purpose of election to the State Legislative Assembly :

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