Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(5) in The Delhi Municipal Corporation (Property Taxes) Bye-Laws, 2004

(5)In case any colony is left out or it comes up subsequent to the submission of the report of the Municipal Valuation Committee, its classification shall be decided by the Commissioner, which shall hold good till the recommendation in this regard is made by the succeeding Municipal Valuation Committee.