Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(2) in The Maharashtra Tribal Economic Condition (Improvement) Act, 1976 (2)Any search or seizure made under this section, shall be made in accordance with the provisions of the Code of Criminal Procedure, 1973 (2 of 1974).
