Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(3) in The Orissa (State) Council for Child Welfare Rules, 1996 (3)As provided hereinbefore,the Managing Committee of the District Council shall be the Managing Committee of the Utkal Balashram Branch.
