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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4)(b) in First Statutes of the Jai Narayan Vyas University Jodhpur

(b)to issue all notices convening meetings of the Senate, the Syndicate, the Academic Council, the Finance Committee, the Faculties, the Committee of Courses and other Committees appointed by the Authorities of the University;