Calcutta High Court
C.I.T. - Ii Kolkata vs S.R.G. Equity Investment Pvt. Ltd on 15 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 417 of 2004
GA No. 2354 of 2004
C.I.T. - II KOLKATA
Versus
S.R.G. EQUITY INVESTMENT PVT. LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 15th January, 2015.
The Court : No one responded. The matter was listed under the heading "for dismissal" with endorsement "2". Let it be listed "for dismissal" with endorsement "3" on Tuesday [20.1.2015].
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm