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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(a) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(a)Nationality and Domicile: The candidates should be Indian Nationals [or Persons of Indian Origin (PIO) / Overseas Citizen of India (OCI) Card holders] [Inserted by Notification No. G.O.Ms. No. 195, dated 7.7.2011 (w.e.f. 30.6.2004).] and should satisfy Local, Non-local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974 as amended in G.O. (P) No. 646 Education (W) Department, dated 10-07-1979.