Section 86(2)(vi) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

(vi)that the position of the Steerman of the vessel is such that he has a reasonably free view of all sides.

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