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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(25) in Jharkhand Panchayat Raj Act, 2001

(25)Social welfare and social security including women welfare -
(i)Making and implementing schemes for mentally and physically handicapped persons;
(ii)Provision of pension for the old, the disabled and the destitute;
(iii)Specific programmes for social development of women and children.