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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4) in Gujarat Organic Agricultural University Act, 2017

(4)One-third of the members of the Academic Council shall form quorum at a meeting of the Council:Provided that if a meeting of the Academic Council is adjourned for the want of quorum, no quorum shall be necessary at the next meeting for the transaction of the same business.