Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(6) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (6)In the market area the same person shall not act as a broker both for the buyer and the seller of an agricultural produce in the same transaction.
