Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Maharashtra - Subsection Section 63(a) in The Maharashtra Shops and Establishments Act, 1948 (a)in the case of employees in shops and commercial establishments, nine' hours in any day and forty-eight hours in any week;
