Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] Union of India - Section Section 122 in The Companies Act, 1956 122. Specific performance of contract to subscribe for debentures .- A contract with a company to take up and pay for any debentures of the company may be enforced by a decree for specific performance.
