Section 9A(2)(f) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(2)(f) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(f)Twenty five percent of purchase money shall be paid within seven days from the date of sale, failure of making such payments, the vehicle shall be sold to the next highest bidder.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 9A(2)(f) in Tamil Nadu Motor Vehicles Taxation Rules, 1974