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State of Rajasthan - Section

Section 22C in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956

22C. Treasury Officer send bonds to Tehsildar.

- On receipt of the list, the Treasury Officer shall draw the bonds entered therein from the double lock and send them along with two copies of the list to the Tehsildar concerned in the same manner as the bonds arc despatched by the Public Debt Office.