Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Kerala - Subsection Section 31(1) in Kerala Police Act, 2011 (1)All information collected by the police in respect of the activities of any individual or institution, in the course of discharge of their duties shall be kept confidential except for the purpose of using such information for any official needs.
