Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] State of Jharkhand - Subsection Section 21(3)(c) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (c)Two members shall be from amongst persons having specialized knowledge in the field of administration of elementary education;