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[Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(17)(e) in The M.P. State Veterinary Council Rules, 1993

(e)The Returning Officer shall show the voting papers to the candidates or their authorised representatives at the time of scrutiny and counting of votes, if so requested.