Jharkhand High Court
Deepak Bediya @ Deepak Kumar vs The State Of Jharkhand .... .... ... on 18 July, 2025
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
[2025:JHHC:19772]
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No.2976 of 2025
------
Deepak Bediya @ Deepak Kumar, aged about 25 years, son of Late Manshu Bedia, R/O Village- Jharkhand 15 No. Kedla P.O. & P.S.- Mandu (W.B) District- Ramarh (Jharkhand) .... .... .... Petitioner Versus The State of Jharkhand .... .... ....Opposite Party
------
CORAM : HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
------
For the Petitioner : Mr. Kripa Shankar Nanda, Advocate For the State : Mr. Nawin Kr. Singh, Addl.P.P.
------
Order No.03 Dated- 18-07-2025 Heard the parties.
Learned counsel for the petitioner seeks permission of this Court to withdraw this bail application.
Permission is accorded.
This bail application stands dismissed as withdrawn.
(Anil Kumar Choudhary, J.) Animesh/