Calcutta High Court (Appellete Side)
Bhartiya Janta Party vs The State Of West Bengal & Ors on 6 January, 2023
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
A309 ss/jks 06.01.2023 MAT 1354 of 2021 With CAN 1 of 2021 With CAN 2 of 2021 Bhartiya Janta Party Vs. The State of West Bengal & Ors.
Since learned counsel for the appellant is not present, therefore the appeal is adjourned.
List on 22nd February, 2023.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)