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Calcutta High Court (Appellete Side)

Bhartiya Janta Party vs The State Of West Bengal & Ors on 6 January, 2023

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

A309 ss/jks 06.01.2023 MAT 1354 of 2021 With CAN 1 of 2021 With CAN 2 of 2021 Bhartiya Janta Party Vs. The State of West Bengal & Ors.

Since learned counsel for the appellant is not present, therefore the appeal is adjourned.

List on 22nd February, 2023.

(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)