Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15 in Kerala Construction Workers' Welfare Fund Act, 1989 15. Modification of scheme. - The Government may, by notification the Gazette, add to amend or vary the scheme either prospectively or retrospectively.
