Rajasthan High Court - Jaipur
Rishiraj Swami S/O Late Shri Shyoji Ram ... vs Union Of India on 17 August, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 11286/2021
Rishiraj Swami S/o Late Shri Shyoji Ram Swami
----Petitioner
Versus
Union Of India
----Respondent
Connected With S.B. Criminal Miscellaneous Bail Application No. 11339/2021 Raj Kumar Sharma S/o Late Shri Kishan Chand Sharma
----Petitioner Versus Union Of India
----Respondent S.B. Criminal Miscellaneous Bail Application No. 13041/2021 Mahender Mangal S/o Shri Ramesh Chand
----Petitioner Versus Union Of India
----Respondent S.B. Criminal Miscellaneous Bail Application No. 13042/2021 Lalit Goyal S/o Shri Kunj Bihari
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. Arun Goyal For Respondent(s) : Mr. Kinshuk Jain with Mr. Saurabh Jain HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 17/08/2021 (Downloaded on 18/08/2021 at 10:02:38 PM) (2 of 2) [CRLMB-11286/2021] Learned counsel for the respondent submits that he has filed reply to the application today with the office.
The office is directed to place the same on record.
List the matters on 31.08.2021.
(MAHENDAR KUMAR GOYAL),J Sudha/106-109 (Downloaded on 18/08/2021 at 10:02:38 PM) Powered by TCPDF (www.tcpdf.org)