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Lok Sabha Debates

Introduction Of The Abolition Of Begging Bill, 2000. on 25 February, 2000

nt> Title: Introduction of the Abolition of Begging Bill, 2000. 15.45 hrs. SHRI RAMDAS ATHAWALE (PANDHARPUR): Madam, I beg to move for leave to introduce a Bill to provide for abolition of begging and for matters connected therewith or incidental thereto. MR. CHAIRMAN: The question is:

"That leave be granted to introduce a Bill to provide for abolition of begging and for matters connected therewith or incidental thereto."
 

  The motion was adopted.

SHRI RAMDAS ATHAWALE (PANDHARPUR): I introduce the Bill. Published in the Gazette of India, Extraordinary Part-II, Section 2, dated 25.2.2000