Madhya Pradesh High Court
Suchit Kumar Choukade vs Principal Secretary The State Of Madhya ... on 13 May, 2016
1 W.P. No.4170/2011 13/05/2016 Parties through their counsel. Counsel for the petitioner prays for and is granted four weeks time as of last opportunity to file rejoinder.
List after four weeks.
(Prakash Shrivastava) Judge sumathi