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State of Telangana - Section

Section 158 in Telangana Panchayat Raj Act, 2018

158. Power of Mandal Praja Parishad to call for documents from the Mandal Parishad Development Officer.

- A Mandal Praja Parishad may, at any time require the Mandal Parishad Development Officer to furnish any document in his custody. The said officer shall comply with every such requisition.