Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(ii) in The Kadi Sarva Vishwavidyalaya Act, 2007 (ii)to consider matters of general academic interest either on its own initiative or on a reference form the Faculty of the University or the Board and to take appropriate action thereon;
