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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Gujarat Consumer Protection Rules, 1988

(1)The office of the District Forum shall be located at the head quarter of the District. Where State Government decides to establish a single District Forum having jurisdiction over more that one district, it shall by notification in the Official Gazette, specify the place and the jurisdiction to the District Forum so established.