Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(b) in The Chota Nagpur Encumbered Estates Act, 1876 (b)to sell by public auction or by private contract, and upon such terms as the Manager thinks fit, such portion of such property as may appear expedient;
