Section 91(3) in The M.P. Panchayat Nirvachan Niyam, 1995

[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Madhya Pradesh - Subsection

Section 91(3) in The M.P. Panchayat Nirvachan Niyam, 1995

(3)List of Deletions

Serial No. of Main List	Name of voter
(1)	(2)

Registration OfficerForm 1(A)[See rule 10-1(1)]Office of Registration Officer

Place ..............................

Date...........................

Notice :- Publication of voters list of panchayats.The residents within the area of Gram Panchayat arc hereby noticed that ward-wise voters' lists of the Gram Panchayats situated in my jurisdiction have been published today. The voters' list which is being published alongwith this notice, is available in my office and the office of the concerned Gram Panchayat and Janpad Panchayat for free inspection.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 91(3) in The M.P. Panchayat Nirvachan Niyam, 1995