Section 27 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017
27. Mandatory registration with e-negotiable warehouse receipt repository.
(1)With effect from such date as may be specified by the Authority, no warehouseman shall issue any negotiable warehouse receipts in physical form, and shall register with one or more repositories registered with the Authority for issuing negotiable warehouse receipts in electronic form.(2)The Authority shall provide sufficient time to the warehouseman to comply with the requirements of this rule.
