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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(f) in The Karnataka State Universities Act, 2000

(f)The Mysore University with headquarters at Mysore and territorial jurisdiction extending over the districts of Chamarajanagar, Hassan, [Mandya, except Government College (Autonomous), Mandya] [Substituted 'Mandya' by Karnataka Act No. 15 of 2019, dated 2.3.2019.] and Mysore.