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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(x) in Usha Martin University, Jharkhand Act, 2012

(x)"Distance education system" means the system of imparting education through any means of information technology and communication such as multimedia interactive methods e-mail, internet, computer, interactive tlk back e-learning, correspondence course, seminar, contact program or a combination of any two or more of such means.