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Supreme Court - Daily Orders

Delhi Development Authority vs Vijay Mohan on 14 July, 2023

     ITEM NO.19                         REGISTRAR COURT. 1               SECTION XIV

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

                             SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19172/2019

     DELHI DEVELOPMENT AUTHORITY                                               Petitioner(s)

                                                        VERSUS

     VIJAY MOHAN & ORS.                                                        Respondent(s)


     WITH
     Diary No(s). 21692/2019 (XIV)


     Date : 14-07-2023 This petition was called on for hearing today.


     For Petitioner(s)

                                         Mr. Nitin Mishra, AOR
                                         Mr. Ishaan Sharma, Adv.

                                         Mr. Ashwani Kumar, AOR
                                         Mr. Anshay Dhatwalia, Adv.


     For Respondent(s)

                                         Mr. Sanjay Jain, AOR
                                         Mr. Sajjan Singh Nahar, Adv.

                                          Mr Dinesh Chander Trehan, Adv.
                                         Ms. Astha Tyagi, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Diary No(s). 19172/2019 Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.20 Respondent no.1 is granted four weeks’ time for filing 10:51:02 IST Reason: counter affidavit.

Contd….

-2-

Item no.19 Respondent nos. 2 to 4 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined. Diary No(s). 21692/2019 Delay in filing fresh particulars in respect of respondent no.1 is condoned. Issue notice at once. Respondent nos. 2 and 3 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined. List again on 22.8.2023.

H. SHASHIDHARA SHETTY Registrar