Supreme Court - Daily Orders
Delhi Development Authority vs Vijay Mohan on 14 July, 2023
ITEM NO.19 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19172/2019
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
VIJAY MOHAN & ORS. Respondent(s)
WITH
Diary No(s). 21692/2019 (XIV)
Date : 14-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s)
Mr. Sanjay Jain, AOR
Mr. Sajjan Singh Nahar, Adv.
Mr Dinesh Chander Trehan, Adv.
Ms. Astha Tyagi, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Diary No(s). 19172/2019 Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.20 Respondent no.1 is granted four weeks’ time for filing 10:51:02 IST Reason: counter affidavit.
Contd….
-2-Item no.19 Respondent nos. 2 to 4 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined. Diary No(s). 21692/2019 Delay in filing fresh particulars in respect of respondent no.1 is condoned. Issue notice at once. Respondent nos. 2 and 3 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined. List again on 22.8.2023.
H. SHASHIDHARA SHETTY Registrar