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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(a) in Fundamental Rules and Subsidiary Rules

(a)A Government servant shall be treated as on duty during any period, which he is permitted to spend in preparation for an examination of any of the following kinds in an oriental language :
(i)An optional examination by the high proficiency or degree of honours test in any vernacular language ;
(ii)An optional examination by the higher standard or high proficiency test in Sanskrit, Arabic or Persian ;
(iii)An optional examination by the degree of honours test in Sanskrit, Arabic or Persian.