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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2)(b) in THE PUNJAB MUNICIPAL CORPORATION LAW (EXTENSION TO CHANDIGARH) ACT, 1994

(b)the Punjab Municipal Corporation Act, 1976 (Pun. Act 42 of 1976) shall be amended as specified in Part II of the Schedule.