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UT Chandigarh - Section

Section 1 in The Punjab General Sales Tax (Amendment) Act, 1999

1. In Section 1, in sub-section (1) for the words and figures, "the Punjab General Sales Tax (Amendment) Act, 1999", the words and figures, "the Punjab General Sales Tax (Amendment) Act, 1999 as extended to the Union Territory of Chandigarh" shall be substituted.