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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(3)(a) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(a)"company" means any body corporate and includes a firm or other association of individuals, and