Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 38 in The Police Act, 1861 38. Procedure until return is made to warrant of distress .[Repealed by the Police (Amendment) Act, 1895 (8 of 1895), section 14.]
