Delhi High Court
Rajiv Kumar Aggarwal & Anr vs Union Of India & Ors on 28 February, 2011
Author: Mool Chand Garg
Bench: Mool Chand Garg
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 423/2000
% Reserved on :03.02.2011
Decided On: 28.02.2011
RAJIV KUMAR AGGARWAL & ANR. ..... Appellants
Through Mr. Sandeep Sethi, Sr. adv. with
Mr. Pawanjit S. Bindra, Mr. Rohit
Kumar, Mr. Sindhu Sinha, Advs.
versus
UOI & ORS. .... Respondents
Through Mr. Jaswinder Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG
1. Whether reporters of Local papers may be
allowed to see the judgment?
2. To be referred to the reporter or not?
3. Whether the judgment should be reported in
the Digest?
: MOOL CHAND GARG,J.
* For orders, see judgment in FAO 383/1980.
MOOL CHAND GARG,J FEBRUARY 28, 2011 'sg/anb' FAO 423/2000 Page 1 of 1