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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(22) in Chhattisgarh Public Distribution System (Control) Order, 2004

(22)When a new ration card is issued in place of a lost ration card, it shall be the duty of person to whom the new ration card has been issued, if she/he subsequently finds the lost ration card, to return the lost ration card forthwith to the officer by whom it was issued.