Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 24 in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008

24. Interpretation

.— If any question arises on any matter relating to the interpretation of these rules, it shall be referred to the State Government and its decision thereon shall be final.