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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(14) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(14)Refusal to work on another machine of the same type or to do work of nature similar to the work he has been doing.