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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(2) in Arunachal Pradesh State Higher Education Council Act, 2019

(2)it shall incur such expenses as are necessary to fulfill the objectives set out in this Act and carry out all decisions taken by the Arunachal Pradesh State Higher Education Council;