Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(2) in Assam Moslem Marriages and Divorces Registration Act, 1935 (2)Moslem Registrar. - "Moslem Registrar" means any person who is duly authorised under this Act to register Moslem marriages and divorces.
