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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(f) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(f)"children's home" means an institution established by the Government or by a voluntary organisation and certified by the Government under section 35 ;