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[Cites 0, Cited by 1] [Section 96] [Entire Act]

State of Uttarakhand - Subsection

Section 96(1) in Uttarakhand Panchayati Raj Act, 2016

(1)The Superintendence, direction and control of the conduct of the elections to the office of Chairman, Vice chairman and a Member shall be vested in the State Election Commission.