Supreme Court - Daily Orders
Sonam Tenzing Bhutia vs The State Of West Bengal on 5 February, 2024
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.35 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 14220/2023
(Arising out of impugned final judgment and order dated 16-12-2022
in CRR No. 2829/2005 passed by the High Court at Calcutta)
SONAM TENZING BHUTIA Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.186120/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT
IA No. 186119/2023 - CONDONATION OF DELAY IN FILING
IA No. 186123/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 186120/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 05-02-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Uday Gupta, Sr. Adv.
Mr. Hiren Dasan, AOR
Ms. Shivani M. Lal, Adv.
Mr. M.k. Tripathi, Adv.
Ms. Rini Bhattacharyya, Adv.
Mr. Sadiq Khan, Adv.
For Respondent(s) Mr. Srisatya Mohanty, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Ms. Astha Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
According to the office report, the notice has not been served to respondent no. 2. Signature Not Verified Respondent no. 1-State of West Bengal is Digitally signed by SONIA BHASIN Date: 2024.02.05 17:26:37 IST Reason: already represented.
1 Since, it is a matter under Section 138 of the Negotiable Instruments Act (N.I.Act) and respondent no. 2 is a complainant, we permit the petitioner to take dasti notice for service on respondent no. 2.
Upon steps being taken, the Registry will hand over notices fixing for listing the matter on 5 th March, 2024.
The amount deposited in the FDR lying with the Registry be further invested in an interest bearing account for a period of six months with an auto renewal basis.
(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2