Calcutta High Court
Skipper Limited vs Biswajit Saha & Anr on 16 January, 2018
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
OD-3
ORDER SHEET
CS 35 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SKIPPER LIMITED
Versus
BISWAJIT SAHA & ANR.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 16th January, 2018.
Appearance:
Mr. Saptarshi Mukherjee, Adv.
Mr. Uttam Sharma, Adv.
...for the plaintiff The Court : By an order dated 20th November, 2017, the department was directed to issue fresh request with regard to the service upon the defendant no.2. Let a report be furnished before this Court about compliance of the said order by the department by 29th January, 2018.
Let the matter appear in the list on 29th January, 2018.
(SAHIDULLAH MUNSHI, J.) sp3